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Gaffar Dar vs Mst. Zaiba
2022 Latest Caselaw 1556 j&K/2

Citation : 2022 Latest Caselaw 1556 j&K/2
Judgement Date : 14 September, 2022

Jammu & Kashmir High Court - Srinagar Bench
Gaffar Dar vs Mst. Zaiba on 14 September, 2022
                                                 S. No. 4
                                                 Regular Cause List
       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                         CRR No. 57/2018

Gaffar Dar                                          ...Petitioner(s)

Through: Mr. Rizwan-ul-Zaman, Advocate
                                  Vs.

Mst. Zaiba                                        ...Respondent(s)

Through: None
CORAM:
 HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                               ORDER

14.09.2022 Heard.

Reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 14.09.2022 Manzoor

 
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