Ms. Asima Muzaffar vs Mr. Simran Deep Singh (Service ...
2022 Latest Caselaw 1713 j&K/2

                                                                  S. No.26
                                                                  Regular list
       IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR

                                   CPOWP 752/2017

   MS. ASIMA MUZAFFAR                                         ...Petitioner(s)

   Through: Mr. Z. A. Qureshi, Sr. Advocate with
            Ms. Razia Amin, Advocate
                                          Vs
   MR. SIMRAN DEEP SINGH (SERVICE SELECTION BOARD)             ...Respondent(s)

   Through: Mr. Sajad Ashraf, GA

   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                     ORDER

07.10.2022

Learned counsel for the respondent is directed to file compliance

report in conformity with the judgment dated 21.08.2017 with an advance

copy to the counsel for the petitioner.

Mr. Sajad Ashraf, learned GA, is directed to file power of attorney on

behalf of respondent.

List on 28.10.2022.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 07.10.2022 ADIL