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Kiran Jyoti vs Iftikhar Ahmad Hakim The Then ...
2022 Latest Caselaw 1515 j&K

Citation : 2022 Latest Caselaw 1515 j&K
Judgement Date : 28 October, 2022

Jammu & Kashmir High Court
Kiran Jyoti vs Iftikhar Ahmad Hakim The Then ... on 28 October, 2022
                                                                Sr. No. 6


   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT JAMMU
                                                    WP(C) No. 1501/2021
                                                    CM No. 5946/2021

Kiran Jyoti                                      .....Appellant(s)/Petitioner(s)
                       Through: Mr. D. S. Chouhan, Advocate

                 Vs

Iftikhar Ahmad Hakim The Then Chief                        ..... Respondent(s)
Town Planner Jammu

                       Through: Mr. S. S. Nanda, Sr. AAG

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
       HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                        ORDER

Heard.

Reserved for judgment.

(Puneet Gupta) (Rajnesh Oswal) Judge Judge Jammu 28.10.2022 Neha

 
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