Mohammad Rajab Ganai vs Mr. Zaffar Ahmad Shah
2022 Latest Caselaw 2012 j&K/2

                                                                  S. No. 54
                                                                  Regular list
     IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR

                                  CPOWP 500/2015

   MOHAMMAD RAJAB GANAI                                       ...Petitioner(s)

   Through: None

                                       Vs
   MR. ZAFFAR AHMAD SHAH                                      ...Respondent(s)

   Through: Mr. Hilal Ahmad Wani, AAG

   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                    ORDER

11.11.2022

Learned counsel for the respondents is directed to file statement of facts/compliance report strictly in conformity with the judgment dated 07.04.2015.

List on 24.02.2023.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 11.11.2022 AAMIR