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Abdul Rashid Dar And Anr vs Riyaz Ahmad Kuchay
2022 Latest Caselaw 1891 j&K/2

Citation : 2022 Latest Caselaw 1891 j&K/2
Judgement Date : 1 November, 2022

Jammu & Kashmir High Court - Srinagar Bench
Abdul Rashid Dar And Anr vs Riyaz Ahmad Kuchay on 1 November, 2022
                                                      S. No. 58
                                                      AFter Notice Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                          CM(M) No. 216/2022


Abdul Rashid Dar and anr.                                   .....Petitioner(s)

                           Through:       Mr. Adil Parray, Adv.
          V/s
Riyaz Ahmad Kuchay                                          ..... Respondent(s)

                           Through:       Mr. S. Ratanpuri, Adv.
CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                      ORDER

01.11.2022 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 01.11.2022 "Aasif"

 
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