Commissioner Of Cgst And Central vs M/S Vmco Alloys Sicop Industrial ...
2022 Latest Caselaw 1663 j&K

                                                                                     Sr. No. 14


                      HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                                       AT JAMMU

                                                             CEA No. 307/2022
                                                             CM Nos. 6479/2022,
                                                             6480/2022

           Commissioner of CGST and Central                      ...Petitioner(s)/Appellant(s)
           Excise Jammu

                                    Through :- Mr. Jagpaul Singh, Advocate

                                Versus
                                    <




           M/S VMCO Alloys SICOP Industrial Area                             .....Respondent(s)
           Kathua, J and K
                                    Through :-


           Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
                               HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                                    ORDER

14.11.2022

1. This appeal is similar and identical to the several other Excise

Appeals which have been considered and decided by this Court vide judgment

and order dated 23rd May 2022 wherein CEA No. 10 of 2020 was the leading

case.

2. Having heard counsel for the appellant, we are of the opinion that as

no new ground is available to the appellant, the matter stands squarely covered

by the above decision.

3. Accordingly, this appeal is dismissed on the same terms and

conditions as laid down in the judgment and order dated 23rd May, 2022 passed

in CEA No. 10/2020 and connected appeals.

                                                   (Mohan Lal) )             (Tashi Rabstan)
                                                      Judge                       Judge
           Jammu:
           14.11.2022
           Pawan Angotra


PAWAN ANGOTRA
2022.11.14 16:27
I attest to the accuracy and
integrity of this document