Adarsh Bharat Transport Company vs Ut Of J&K And Others
2022 Latest Caselaw 840 j&K

Citation : 2022 Latest Caselaw 840 j&K
Judgement Date : 24 May, 2022

Jammu & Kashmir High Court

Adarsh Bharat Transport Company vs Ut Of J&K And Others on 24 May, 2022

                                                                    Sr. No. 100


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                   WP(C) No. 595/2022
                                                   CM No. 1894/2022,
                                                   1895/2022
Adarsh Bharat Transport Company                .....Appellant(s)/Petitioner(s)
Th. Adarsh Rattan Gupta and others

q
                       Through: Mr. Achal Sharma, Advocate.
               vs
UT of J&K and others                                     ..... Respondent(s)
                       Through: Mr. Raman Sharma, AAG.
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                   ORDER

Heard.

Reserved for judgment.

(RAJNESH OSWAL) JUDGE

Jammu 24.05.2022 Sahil Padha

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