Dr. Jawahar Lal Wali And Another vs C. Phunsung And Others
2022 Latest Caselaw 820 j&K

                                                                 Sr. No. 2

               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU

                                                  CPSW No. 97/2007


Dr. Jawahar Lal Wali and another                        ....Petitioner(s)/Appellant(s)

                   Through :- Mr. Virender Bhat, Advocate.

         V/s

C. Phunsung and others                                             ....Respondent(s)


                  Through :-    Mr. Amit Gupta, AAG.
Coram: HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                    ORDER

21.05.2022

Mr. Amit Gupta, learned AAG has stated that to implement the

order of this court dated 12.04.2022 and judgment dated 03.11.2006 passed in

SWP No. 525/2003, some more time be granted to him so that by the next date

of hearing, he may be in a position to implement the aforesaid judgment.

Four weeks' time is granted.

List on 04.07.2022.

(Mohan Lal) Judge

Jammu:

21.05.2022 Raj Kumar