Rajan Gupta vs Manoj Gupta
2022 Latest Caselaw 798 j&K

                                                                                     S. No. 52

                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU
                                                               CM(M) No. 36/2022
                                                               CM No. 2554/2022


           Rajan Gupta                                            ....Petitioner(s)/Appellant(s)

                                    Through :- Mr. Rohit Kohli, Advocate
                          V/s
           Manoj Gupta                                                      ....Respondent(s)

                                Through :-     Mr. Akash Gupta, Advocate

           Coram: HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
                                                     ORDER

Heard.

Reserved for judgment.

(Sindhu Sharma) Judge Jammu:

18.05.2022 Pawan Angotra

PAWAN ANGOTRA 2022.05.19 10:12 I attest to the accuracy and integrity of this document