Fayaz Ahmed Wani vs Tariq Ali Mir And Others
2022 Latest Caselaw 790 j&K

                                                                                        S. No. 40

                               HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                                               AT JAMMU

                                                                            RP No. 34/2020
                                                                             CM No. 5779/2020
               Fayaz Ahmed Wani
                                                                                 .....Petitioner (s)
                                          Through:- Mr. M. Y. Akhoon, Advocate

                                 V/s

               Tariq Ali Mir and others
                                                                             ......Respondent(s)
                                       Through:-   Mr. R.K.S. Thakur, Advocate
                                                   Ms. Anandita Thakur, Advocate

                    CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                     ORDER

17.05.2022

Heard.

Reserved for Judgment.

(Sindhu Sharma) Judge JAMMU:

17.05.2022 Pawan Angotra

PAWAN ANGOTRA 2022.05.19 11:09 I attest to the accuracy and integrity of this document