Khawaja Mohammad Qasim Khan vs National Insurance Company ...
2022 Latest Caselaw 787 j&K/2

                                                               S. No. 9
                                                               Regular Cause List
               IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                  AT SRINAGAR

                                           IA No. 3/2017
                                        In MA No. 89/2016

         Khawaja Mohammad Qasim Khan                             ...Petitioner(s)

         Through: Mr. M. M. Iqbal, Adv.
                                               Vs.

         National Insurance Company Limited and Ors.           ...Respondent(s)

         Through: Mr. Aatir Kawoosa, Adv.
         CORAM:
           HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                           ORDER

31.05.2022 Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 31.05.2022 Manzoor

MANZOOR UL HASSAN DAR 2022.05.31 14:52 I attest to the accuracy and integrity of this document