Abdul Majeed Mir And Anr vs Shaleen Kabra And Ors
2022 Latest Caselaw 692 j&K/2

                                                            S. No. 34
                                                            Advance list
      IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR

                              CCP(S) 128/2022

 Abdul Majeed Mir and Anr.                                      ...Petitioner(s)

 Through: Mr. Rizwan Ul Zaman, Adv.

                                      Vs.

 Shaleen Kabra and Ors.                                       ...Respondent(s)

 Through: Mr. M.A. Chashoo, AAG.

 CORAM:
  HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                  ORDER

24.05.2022

Learned counsel for the respondents seeks and is granted eight weeks

to file the statement of facts and compliance report.

It is made clear that, if the judgment is not complied with, the Deputy

Commissioner, Anantnag shall appear in person on the next date of hearing.

List on 29.07.2022.

(SANJEEV KUMAR) JUDGE

SRINAGAR 24.05.2022 "Mir Arif"