Parvez Ahmad Nengroo vs Ut Through Anti Corruption Bureau
2022 Latest Caselaw 649 j&K/2

Citation : 2022 Latest Caselaw 649 j&K/2
Judgement Date : 20 May, 2022

Jammu & Kashmir High Court - Srinagar Bench

Parvez Ahmad Nengroo vs Ut Through Anti Corruption Bureau on 20 May, 2022

                                                      S. No. 57
                                                      Before Notice Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                       CRM(M) No. 232/2020

Parvez Ahmad Nengroo                                          .....Petitioner(s)

                           Through:       Mr. Sharik Riyaz, Adv.
          V/s
UT through Anti Corruption Bureau                           ..... Respondent(s)

                           Through:       Ms. Asifa Padroo, AAG.
CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                      ORDER

20.05.2022 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 20.05.2022 "Aasif"

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