National Insurance Company ... vs Mushtaq Ahmad Kutay And Ors
2022 Latest Caselaw 629 j&K/2

                                                                   S. No. 8
                                                                   Regular Cause List
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR

                                           CONC No. 1220/2015

              National Insurance Company Limited                      ...Petitioner(s)

              Through: Mr. M. A. Thakur, Adv.
                                                    Vs.

              Mushtaq Ahmad Kutay and Ors.                          ...Respondent(s)

              Through: Mr. Aatir Kawoosa, Adv.
              CORAM:
                HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                                ORDER

18.05.2022 Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 18.05.2022 Manzoor

MANZOOR UL HASSAN DAR 2022.05.19 14:23 I attest to the accuracy and integrity of this document