Yasmeena Jan vs State Of J&K & Ors
2022 Latest Caselaw 550 j&K/2

Citation : 2022 Latest Caselaw 550 j&K/2
Judgement Date : 9 May, 2022

Jammu & Kashmir High Court - Srinagar Bench

Yasmeena Jan vs State Of J&K & Ors on 9 May, 2022

                                                              Sr. No. 13

           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR
                             SWP No. 1054/2012
Yasmeena Jan.                                      ...Petitioner(s)/Appellants.
                   Through: Mr. Syed Riyaz Khawar, Advocate
                 Vs.
State of J&K & Ors.                                         ....Respondent(s)
                  Through: Mr. M. Ashraf Wani, Advocate.
                           Mr. Sheikh Feroz, Dy. AG

CORAM: HON'BLE MR. JUSTICE M. A. CHOWDHARY, JUDGE

                                 ORDER

09.05.2022 Heard.

Reserved for Judgment.

(M. A. CHOWDHARY) JUDGE Srinagar 09.05.2022 "Abdul Rashid"

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