Dinesh Singh Chib vs Lata Punia Chib
2022 Latest Caselaw 471 j&K

                                                                                     Sr. No. 01

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

                                                               CM No.1495/2022 in
                                                               TrP(C) No.13/2021


              Dinesh Singh Chib                                     .....Appellant(s)/Petitioner(s)


                                           Through: Mr. Mohd. Azam, Advocate.

                                      Vs

              Lata Punia Chib                                                 ..... Respondent(s)

                                           Through:   None.

              Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE


                                                       ORDER

23.03.2022

Instant application has been moved for seeking modification of

judgment dated 11.02.2022. Registry is directed to list this application before the

appropriate Bench on 11.04.2022.

(Tashi Rabstan) Judge Jammu 23.03.2022 Surinder

SURINDER KUMAR 2022.03.23 10:17 I attest to the accuracy and integrity of this document