Mushtaq Ahmad Wani vs Ut Of J&K And Ors
2022 Latest Caselaw 280 j&K/2

Citation : 2022 Latest Caselaw 280 j&K/2
Judgement Date : 31 March, 2022

Jammu & Kashmir High Court - Srinagar Bench

Mushtaq Ahmad Wani vs Ut Of J&K And Ors on 31 March, 2022

                                                     S. No. 76
                                                     Before Notice Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                          WP(Crl) No. 276/2011

Mushtaq Ahmad Wani                                           .....Petitioner(s)

                           Through:     Mr. B. A. Tak, Adv.
          V/s
UT of J&K and Ors.                                        ..... Respondent(s)

                           Through:     Mr. A. S. Sodhi, Dy. AG.
CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                     ORDER

31.03.2022 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 31.03.2022 "Aasif"

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