In Lpa No. 146/202 vs Hidayat Ali Khan
2022 Latest Caselaw 157 j&K/2

                                                                           Serial No. 25
                                                                          Regular Causelist

                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR
                                                                         CM No. 7313/2021
                                                                       In LPA No. 146/2021
           Union Territory of JK & Ors.
                                                                          ..... Appellant(s)
                                                  Through: -
                                             Ms Asifa Padroo, AAG.

                                                          V/s
           Hidayat Ali Khan.
                                                                        ..... Respondent(s)
                                                  Through: -
                                            Mr B.A. Misri, Advocate.
           CORAM:
                                Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
                                Hon'ble Mr Justice Mohan Lal, Judge.

                                                     ORDER

08.03.2022

Ms Asifa Padroo, learned AAG to supply the copy of

judgment(s) which she has relied upon, to the counsel for the respondent

during the course of the week.

List on 16th March 2022.

                                             (Mohan Lal)         (Ali Mohammad Magrey)
                                               Judge                       Judge
           SRINAGAR:
           08.03.2022
           "Hamid"




ABDUL HAMID BHAT
2022.03.08 14:03

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