Muzamil Ahmad Dar vs High Court Of Jammu And Kashmir & ...
2022 Latest Caselaw 1039 j&K/2

                                                                                      Serial No. 10
                                                                                Supplementary-1 Cause List

                      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT SRINAGAR



                                            WP (C) No. 1530/2021
                                             CM No. 5169/2021



           Muzamil Ahmad Dar
                                                                             ... Petitioner(s)
                                                 Through: -
                                     Mr Z. A. Shah, Senior Advocate with
                                         Mr Mian Tufail, Advocate.

                                                      V/s

           High Court of Jammu and Kashmir & Ors.
                                                                           ... Respondent(s)

Through: -

Ms Zeenat Nazir, Advocate for R-1 & 2; and Mr Moomin Khan, Advocate for R-3.

CORAM:

Hon'ble Mr Justice Ali Mohammad Magrey, Judge Hon'ble Mr Justice Mohd. Akram Chowdhary, Judge (ORDER) 20.07.2022 Heard learned Counsel for the parties.

Judgment reserved.

Meanwhile, the learned appearing Counsel for the parties shall

be at liberty to submit the relevant case law through Bench Secretary by

tomorrow.

                 (Mohd. Akram Chowdhary)                          (Ali Mohammad Magrey)
                            Judge                                           Judge
           SRINAGAR
           July 20th, 2022
           "TAHIR"



TAHIR MANZOOR BHAT
2022.07.20 14:50

I attest to the accuracy and integrity of this document