J&K State Road Transport ... vs Mohammad Yousuf Dar And Ors
2022 Latest Caselaw 91 j&K/2

                                                                             Serial No. 01
                                                                           Regular cause list




            HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                             SRINAGAR


                                                            LPA No. 04/2022
                                                            CM No. 199/2022
                                                            Caveat No. 1767/2021

          J&K State Road Transport Corporation and Anr.
                                                                    ..... Appellant(s)
                                      Through: -
           Mr. Altaf Haqani, Sr. Advocate with Mr. Shakir Haqani, Advocate
                                                V/s
          Mohammad Yousuf Dar and Ors.
                                                           ..... Respondent(s)

Through: -

Mr. M. A. Qayoom, Advocate for 1 CORAM:

Hon'ble Mr Justice Ali Mohammad Magrey, Judge Hon'ble Mr Justice Mohd Akram Chowdhary, Judge

(ORDER) 14.02.2022

Caveat No. 1767/2021

Heard. Caveat discharged.

LPA No. 04/2022

Admit. Notice, waived by Mr. M. A. Qayoom, learned counsel

appearing for the respondent No. 1. Notice shall now go to

respondents 2 and 3 only.

List for final hearing on 09.05.2022 along with the writ record.

In the meantime, the impugned Judgment dated 02.11.2021,

shall remain in abeyance till next date of hearing before the Bench.

                     (Mohd Akram Chowdhary)              (Ali Mohammad Magrey)
                                  Judge                              Judge

           SRINAGAR
           14.02.2022
MOHAMMAD YASIN DAR
2022.02.15 10:47
            "Mohammad
I attest to the          Yasin Dar"
                accuracy and

integrity of this document