Tariq Ahmad Sheikh And Others vs Sanjay Verma And Others
2022 Latest Caselaw 90 j&K/2

                                                                                  Sr. No. 17

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT SRINAGAR
                                           (Through Virtual Mode)


                                                              CCP (S) No. 462/2021


              Tariq Ahmad Sheikh and others                        .....Appellant(s)/Petitioner(s)



                                          Through: Mr. Molvi Aijaz Ahmad, Advocate


                                     Vs


              Sanjay Verma and others                                        ..... Respondent(s)


                                          Through: Ms. Asifa Padroo, AAG


              Coram:           HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE


                                                      ORDER

14.02.2022

Six weeks further time is granted to the respondents to comply

with the judgment and order dated 20.07.2018 passed by this Court.

List again on 26.04.2022.

(Dhiraj Singh Thakur) Judge Srinagar 14.02.2022 Muneesh

MUNEESH SHARMA 2022.02.15 16:59 I attest to the accuracy and integrity of this document