Balwan Singh vs Sanjeev Gupta
2022 Latest Caselaw 63 j&K

                                                                         Sr. No. 58



          HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                           AT JAMMU


                                                  CPOWP No. 15/2018
                                                  OWP No. 1257/2014

Balwan Singh                                                       ....petitioner(s)

                  Through :- Mr. Ankesh Chandel Advocate.


           V/s


Sanjeev Gupta                                                   ....Respondent(s)

                 Through :-      Mr. Sanchit Verma Advocate vice
                                 Mr. Raman Sharma AAG.

Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                      ORDER

Learned counsel for the petitioner seeks and is granted four weeks'

time to comply with the order dated 29.10.2021 and place on record the

judgments with regard to FIR No. 206/2011 and FIR No. 2011/2012.

List on 27.04.2022.

OWP No. 1257/2014

Interim directions to continue till next date before the Bench.

List along with CPOWP No. 15/2018.

(Sanjeev Kumar) Judge Jammu:

02.02.2022 Sanjeev