Abdul Gani Parray vs Rajnjan Prakash Thakur And ...
2022 Latest Caselaw 34 j&K/2

                                                                     Sr. No. 65

          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR
                            (Through virtual mode)

                                            CCP(S) No. 512/2021


Abdul Gani Parray                                    .....Appellant(s)/Petitioner(s)


                     Through: Mr. A. Hanan Kalwal, Advocate

                Vs

Rajnjan Prakash Thakur and another                             ..... Respondent(s)

                     Through: Mr. Mohd. Rais ud Din Ganie, GA

Coram:    HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

                                 ORDER

02.02.2022

Respondents have filed the statement of facts, however, there is no

order of consideration. Respondents shall file an order of consideration in

terms of the judgment and order passed by this Court in writ petition bearing

OWP No. 815/2010 within four weeks.

List again on 31.03.2022.

(Dhiraj Singh Thakur) Judge

Srinagar 02.02.2022 Muneesh