Charan Dass vs State
2022 Latest Caselaw 250 j&K

                                                                                 Sr. No.24

                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT JAMMU

                                                                CRA No.29/2016
                                                                IA Nos.1/2016, 2/2016, 1/2018
                                                                CrlM Nos.1117/2019 &
                                                                675/2020


           Charan Dass                                            ....Petitioner(s)/Appellant(s)

                                  Through :- Mr. V Bhushan Gupta, Advocate.
                          V/s
           State                                                             ....Respondent(s)

                                  Through :-   Mr. Dewakar Sharma, Dy. AG

           Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                    ORDER

22.02.2022

The judgment impugned has been passed by me in the capacity of

Principal Sessions Judge, Kathua.

Registry is directed to list this matter before some other Bench on

15.03.2022.

(Sanjay Dhar) Judge Jammu:

22.02.2022 Pawan Angotra

PAWAN ANGOTRA 2022.02.23 14:07 I attest to the accuracy and integrity of this document