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Kamlesh Kumar vs State Of J&K
2022 Latest Caselaw 249 j&K

Citation : 2022 Latest Caselaw 249 j&K
Judgement Date : 22 February, 2022

Jammu & Kashmir High Court
Kamlesh Kumar vs State Of J&K on 22 February, 2022
                                                       h475




                                                                                    S.No.12

                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                           AT JAMMU

                                                              CRA No.18/2017
                                                              IA Nos.1/2017
                                                              In
                                                              CONF No.5/2017



               Kamlesh Kumar                                                    ...Appellant(s)
                                              Through:- Mr. Anmol Sharma, Advocate


                           V/s
               State of J&K                                                   ...Respondent(s)
                                             Through:- Mr. Sumit Bhatia, GA

               Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
                               HON'BLE MR. JUSTICE MOHAN LAL, JUDGE


                                                      ORDER

Heard.

Reserved for judgment.

(Mohan Lal) (Sanjeev Kumar) Judge Judge Jammu 22.02.2022 Vinod, PS

VINOD KUMAR 2022.02.23 14:03 I attest to the accuracy and integrity of this document

 
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