Tanver Ahmed vs Union Territory Of J&K And Ors
2022 Latest Caselaw 189 j&K

                                                                    Sr. No. 25

          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

                                               WP(Crl) No. 60/2021

Tanver Ahmed                                       .....Appellant(s)/Petitioner(s)

                      Through: Mr. Zulker Nain Sheikh, Advocate


                 Vs

Union Territory of J&K and Ors.                              ..... Respondent(s)

                      Through: Mr. Eishaan Dadhichi, GA vice
                               Mr. Bhanu Jasrotia, GA.

Coram: HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                   ORDER

14.02.2022

Learned counsel for the petitioner has submitted a brief synopsis of the

arguments with judgments.

Learned counsel for the respondents submitted that the detention record is

available with him and he will argue on the next date of hearing.

List on 23.02.2022.

(Mohan Lal) Judge Jammu 14.02.2022 Vishal