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Gurdeep Singh And Ors vs B.R.Sharma And Ors
2022 Latest Caselaw 135 j&K

Citation : 2022 Latest Caselaw 135 j&K
Judgement Date : 9 February, 2022

Jammu & Kashmir High Court
Gurdeep Singh And Ors vs B.R.Sharma And Ors on 9 February, 2022
                                                                       Sr. No. 25



          HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                           AT JAMMU
                                 Through virtual mode
                                                   CPSW No. 162/2017
Gurdeep Singh and ors
                                                                 ....petitioner(s)

                  Through :- Mr. Anuj Dewan Raina Advocate


B.R.Sharma and ors


                                                              ....Respondent(s)

                 Through :-      Mr. Amit Gupta AAG.

Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                      ORDER

Learned counsel for the respondents seeks and is granted six weeks'

time to file compliance report. This, however, shall be the last and final

opportunity. It is made clear that in case the judgment is not complied with by

the next date of hearing, Commissioner/Secretary to the Government, Health

Department shall appear in person on the next date of hearing.

List on 18.04.2022.

(Sanjeev Kumar) Judge Jammu:

09.02.2022 Sanjeev

 
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