Amit Angral vs Mona Sharma And Another
2022 Latest Caselaw 122 j&K

                                                               Sr. No. 25

       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU
                               (Through virtual mode)

                                                   RFA No. 2/2021
                                                   CM No. 340/2021
                                                   CM No. 341/2021
                                                   CM No. 8179/2021

Amit Angral                                       .....Appellant(s)/Petitioner(s)


                       Through: Mr. Imtiaz Hussain, Advocate
                  Vs
Mona Sharma and another                                     ..... Respondent(s)
                       Through: Mr. G. S. Thakur, Advocate for R-1

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                   ORDER

Record of the suit bearing No. 07/Suit titled, 'Mona Sharma vs. Som

Raj and another' decided by the court of 2 nd Additional District Judge, Jammu

vide judgment and decree dated 28.05.2019 be called for.

List on 23.03.2022.

(RAJNESH OSWAL) JUDGE

Jammu 08.02.2022 Neha