Central Bureau Of Investigation vs Khadim Hussain And Ors
2022 Latest Caselaw 115 j&K

                                                                        Sr. No. 63

          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

                                                 CrlA (AS) No. 54/2021


Central Bureau of Investigation.                         ..... Petitioner/Appellant(s)


                          Through: Ms. Monika Kohli, Advocate.

                    Vs

Khadim Hussain and ors.                                           ..... Respondent(s)

                          Through:

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE


                                   ORDER

08.02.2022 The judgment impugned in this case has been passed by me in the

capacity of Special Judge, Anti-corruption, CBI Cases, Jammu.

The Registry is directed to list this matter before some other Bench on

08.03.2022.

(Sanjay Dhar) Judge Jammu 08.02.2022 Ram Krishan