Zahoor Ahmad Khan & Ors vs State Of Jk & Ors
2022 Latest Caselaw 2199 j&K/2

                                                              Sr. No. 12
                                                              Regular Cause List

   IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR
                             OWP No. 865/2016

Zahoor Ahmad Khan & Ors.                             ...Petitioner(s)/Appellant(s)

Through:     Mr R. A. Jan, Sr. Adv. with Mr. Aswad Attar, Adv.

                                      Vs.
State of JK & Ors.                                               ...Respondent(s)

Through:     Ms Maha, Adv vice Mr. Mohsin Qadiri, Sr. AAG

CORAM:

HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                 ORDER

13.12.2022 Learned counsel for the petitioners submits that due to subsequent events and the law laid down by the Hon'ble Supreme Court in the recent judgment, it is necessary to file supplementary affidavit.

He prays for a short adjournment to do the needful. May do so within a period of one week.

List on 30th December 2022.

      (MOKSHA KHAJURIA KAZMI)                     (SANJEEV KUMAR)
                       JUDGE                               JUDGE
SRINAGAR:
13.12.2022
Altaf