Citation : 2022 Latest Caselaw 1439 j&K/2
Judgement Date : 31 August, 2022
Advance List
Serial No. 26
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CCP(S) 159/2021
Janak Raj
... Petitioner/Appellant(s)
Through: Mr. A. Hanan Kalwal, Advocate
V/s
Atal Dalloo and another
Through: Mr. Asif Maqbool, DAG vice Mr. Rais ud Din Ganai, DAG
... Respondent(s)
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
31-08-2022
Learned counsel for the respondents seeks and is granted six weeks' last and final opportunity to comply with the judgment and submit compliance report in this regard to this court by the next date. It is made clear that if the judgment is not complied with, respondent no. 2, Director Health Services, Kashmir, shall appear in person on the next date.
List on 10.11.2022.
(SANJEEV KUMAR) JUDGE Srinagar 31-08-2022 N Ahmad
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