Akib Hussain Bhat vs Ut Of Jk And Others
2022 Latest Caselaw 1410 j&K/2

Citation : 2022 Latest Caselaw 1410 j&K/2
Judgement Date : 30 August, 2022

Jammu & Kashmir High Court - Srinagar Bench

Akib Hussain Bhat vs Ut Of Jk And Others on 30 August, 2022

                                                                  S. No. 99
                                                                  Regular list
       IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR

                           WP(Crl) 136/2021 CrlM(1079/2021)

   AKIB HUSSAIN BHAT                                          ...Petitioner(s)

   Through: Mr. Shuja-ul-Haq, Advocate

                                         Vs
   UT OF JK AND OTHERS                                        ...Respondent(s)

   Through: Mr. Faheem Shah, GA

   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                     ORDER

30.08.2022

Heard learned counsel for the parties.

Judgment is reserved.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 30.08.2022 ARIF

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