Tarooq Ahmad Lolpuri vs Shashi S Vempati & Ors
2022 Latest Caselaw 1158 j&K/2

                                                                      Item No. 04
                                                                      Reg. List


             HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT SRINAGAR

                                    CPOWP No. 240/2018
Tarooq Ahmad Lolpuri
                                                         ...Petitioner/Applicant(s)
                         Through:     Mr. M. Y. Bhat, Sr. Advocate with
                                      Mr. Furkan, Advocate.
                                               Vs
Shashi S Vempati & Ors.
                                                                 ... Respondent(s)
                         Through:     Mr. Shahnaz Nabi Ratanpuri, Advcoate.
CORAM:
   HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                         ORDER

01.08.2022

Mr. Ratanpuri, learned counsel for the respondents states that on 25.07.2022, compliance report of the writ Court judgment dated 06.07.2018, has been filed.

Mr. M. Y. Bhat, learned Sr. counsel, seeks and is granted time to go through the compliance report and assist the Court.

List for consideration on 2nd September, 2022.

(MOKSHA KHAJURIA KAZMI) JUDGE

SRINAGAR 01.08.2022.

Ab. Rashid