Mohit Lakhotra vs Union Of India & Ors
2022 Latest Caselaw 593 j&K

Citation : 2022 Latest Caselaw 593 j&K
Judgement Date : 8 April, 2022

Jammu & Kashmir High Court

Mohit Lakhotra vs Union Of India & Ors on 8 April, 2022

                                                              Sr. No.71

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU
                                                WP(C) No.1760/2021


Mohit Lakhotra                                  .....Appellant(s)/Petitioner(s)


                        Through:   Mr. Mayank Gupta, Advocate.

                 Vs


Union of India & ors.                                     ..... Respondent(s)
                        Through: Mr. Eishaan Dadichi, CGSC.

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                   ORDER

With the consent of the parties, the matter was taken up for final

disposal.

Heard.

Reserved for judgment.

(RAJNESH OSWAL) JUDGE

Jammu 08.04.2022 Eva

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