Oriental Insurance Co. Ltd vs Hotal Semthan Top
2021 Latest Caselaw 1223 j&K/2

                                                                                          Sr. No.33

                     IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                        AT SRINAGAR

                     CJ Court

                                                    MA No.42/2019

                     Oriental Insurance Co. Ltd.                      ...Petitioner(s)/Appellants.
                     Through: Mr. Manzoor A. Dar, Advocate.
                                                          Vs.
                     Hotal Semthan Top                                         ....Respondent(s)
                     Through: Mr. Nasir Ahmad Shalla, Advocate.
                     CORAM:
                     HON'BLE THE CHIEF JUSTICE
                     HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                                      ORDER

30.09.2021

This appeal has been preferred under Section 17 of the Jammu & Kashmir Consumer Protection Act, 1987, against the judgment and order of the J&K State Consumer Disputes Redressal Commission, Srinagar, dated 02.07.2019 passed in file No.49 of 2018 on the complaint of Hotel Semthan Top.

Learned counsel for the parties submit that the parties have settled the matter amicably outside the court, as such, no grievance survives for adjudication in this appeal.

In view of the above, the appeal stands disposed of in terms of the settlement. Any amount that may have been deposited by the appellant herein before the Registry shall be released in favour of the appellant and same shall be adjusted by the parties inter-se as per the settlement.

The appeal stands disposed of.

                             (VINOD CHATTERJI KOUL)                         (PANKAJ MITHAL)
                                           JUDGE                            CHIEF JUSTICE
                     Srinagar
                     30.09.2021
                     Ishaq
ISAQ HAMEED BHAT
2021.10.01 11:27
I attest to the accuracy and
integrity of this document