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Khursheed Ahmad Kanna vs Union Territory Through Police ...
2021 Latest Caselaw 1219 j&K/2

Citation : 2021 Latest Caselaw 1219 j&K/2
Judgement Date : 30 September, 2021

Jammu & Kashmir High Court - Srinagar Bench
Khursheed Ahmad Kanna vs Union Territory Through Police ... on 30 September, 2021
                                                                     S. No. 81
                                                                     After Notice Matters
                      HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                                 AT SRINAGAR
                                                                         Bail App No. 93/2021
                                                                         CrlM No. 991/2021


           Khursheed Ahmad Kanna                                            .....Petitioner(s)

                                          Through:       Mr. Hakeem Suhail Ishtiyaq, Adv.
                      V/s
           Union Territory Through Police Station Anticorruption Bureau
                                                                  ..... Respondent(s)

                                          Through:       Mr. B.A. Dar Sr. AAG.
           CORAM:
                               Hon‟ble Mr. Justice Sanjay Dhar, Judge.

                                                     ORDER

30.09.2021 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 30.09.2021 "Aasif"

AASIF GUL 2021.10.01 06:56 I attest to the accuracy and integrity of this document

 
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