Bajaj Allianz General Insurance ... vs Naresh Kumar And Another
2021 Latest Caselaw 1218 j&K

                                                                                               82

                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                           AT JAMMU

                                                                   MA No. 18/2016
                                                                   IA Nos. 1/2017, 1/2016


              Bajaj Allianz General Insurance Co. Ltd.              .....Petitioner(s)/Appellant(s)


                                           Through: Mr. Baldev Singh, Advocate
                                     Vs.

              Naresh Kumar and another                                        ..... Respondent(s)

                                           Through:     Mr. Vipan Gandotra, Advocate


              Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

                                                       ORDER

30.09.2021

Heard learned counsel for the parties.

Reserved for judgment.

(Tashi Rabstan) Judge JAMMU 30.09.2021 Pawan Angotra

PAWAN ANGOTRA 2021.10.01 13:45 I attest to the accuracy and integrity of this document