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Muzaffar Rashid Wani vs District Registrar & Anr
2021 Latest Caselaw 1211 j&K/2

Citation : 2021 Latest Caselaw 1211 j&K/2
Judgement Date : 29 September, 2021

Jammu & Kashmir High Court - Srinagar Bench
Muzaffar Rashid Wani vs District Registrar & Anr on 29 September, 2021
                                                                                   Serial No. 50
                                                                                Supplementary-3 List


                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR


                                                                        CM(M) No. 131/2021
                                                                         CM No. 6056/2021

           Muzaffar Rashid Wani
                                                                            ... Petitioner(s)
                                            Through: -
                                  Mr M. A. Qayoom, Advocate with
                         M/s Mohammad Ashraf Bhat & Mian Muzaffar, Advocates.
                                                       V/s
           District Registrar & Anr.
                                                                           ... Respondent(s)

Through: -

Mr B. A. Dar, Sr. AAG.

CORAM:

Hon'ble Mr Justice Ali Mohammad Magrey, Judge.

(ORDER) 29.09.2021 Heard learned Counsel for the Parties.

Judgment reserved.

(Ali Mohammad Magrey) Judge SRINAGAR September 29th, 2021 "TAHIR"

TAHIR MANZOOR BHAT 2021.09.29 12:53 I attest to the accuracy and integrity of this document

 
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