Abdul Samad Lone vs Ut Of J&K And Others
2021 Latest Caselaw 1186 j&K/2

                                                                                          Sr. No.31

                      IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT SRINAGAR

                     CJ Court

                                                    RP No.99/2021

                     Abdul Samad Lone                                 ...Petitioner(s)/Appellants.
                     Through: Mr. Sajid Irfan, Advocate.
                                                           Vs.
                     UT of J&K and others.                              ....Respondent(s)
                     Through: Mr. D. C. Raina, AG, with Mr. Sajad Ashraf, GA.
                     CORAM:
                     HON'BLE THE CHIEF JUSTICE
                     HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                                      ORDER

27.09.2021 Heard Mr. Sajid Irfan, learned counsel for the petitioner and Mr. Sajad Ashraf, learned counsel for the respondents.

The review has been applied so as to review the judgment and order dated 20.09.2021 passed by this Court by which the LPA was disposed of.

After hearing the counsel for the parties, we dispose of this review by modifying the order dated 20.09.2021 by providing that the direction contained therein to the Revenue Authorities to consider the application of the petitioner/ appellant for restoration of possession in accordance with Section 105 of the Land Revenue Act would be considered in accordance with Section 105 of the Land Revenue Act and the enabling provisions.

The application is, accordingly, disposed of without expressing any opinion on the merits of the case.

                              (VINOD CHATTERJI KOUL)                        (PANKAJ MITHAL)
                                            JUDGE                           CHIEF JUSTICE
                      Srinagar
                      27.09.2021
                      Abdul Qayoom, PS




ABDUL QAYOOM LONE
2021.09.27 16:50
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