M/S Al Hyder Store vs Punjab National Bank And Others
2021 Latest Caselaw 1183 j&K/2

                                                                                          Sr. No.34

                      IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT SRINAGAR

                     CJ Court

                                                 WP(C) No.1922/2021

                     M/s Al Hyder Store                                ...Petitioner(s)/Appellants.
                     Through:      Mr. Syed Manzoor Ahmad and Syed Mohtasim, Advocates.
                                                          Vs.
                     Punjab National Bank and others.                            ....Respondent(s)
                     Through:
                     CORAM:
                     HON'BLE THE CHIEF JUSTICE
                     HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                                      ORDER

27.09.2021 The petitioner is having a judgment and order dated 24 th October, 2019 of the Jammu & Kashmir State Disputes Redressal Commission, Sriangar, in its favour directing the Insurance Company to pay Rs. 3.5 lakhs to it and the bank to reimburse to it an amount of Rs. 7,21,970/- after deducting the salvage at the rate of 25%.

Since the Commission is not functional in the Union Territory, the petitioner is unable to excute/ implement the aforesaid decision/ award. Therefore, the petitioner has preferred this petition.

Issue notice to respondents 1 to 3 and Mr. Sheikh Feroz Ahmad, Dy.AG, accepted notice on behalf of respondent No.4.

List on 5th November, 2021.

All the respondents may file their response in the meantime.

                              (VINOD CHATTERJI KOUL)                           (PANKAJ MITHAL)
                                            JUDGE                              CHIEF JUSTICE
                      Srinagar
                      27.09.2021
                      Abdul Qayoom, PS




ABDUL QAYOOM LONE
2021.09.28 12:23
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