Bajaj Allianz General Insurance ... vs Rifat Ara & Ors
2021 Latest Caselaw 1174 j&K/2

                                                                                       Serial No. 37
                                                                                    Supplementary-1 List


                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR

                                                                         CM No. 6393/2021 in
                                                                          CMAM No. 49/2017

           Bajaj Allianz General Insurance Company Ltd.
                                                                               ... Appellant(s)
                                                   Through: -
                                                     None.
                                                       V/s
           Rifat Ara & Ors.
                                                                             ... Respondent(s)

Through: -

Mr Tufail Qadri, Advocate. CORAM:

Hon'ble Mr Justice Ali Mohammad Magrey, Judge.

(ORDER) 24.09.2021 This application is filed on behalf of the Respondents/ Claimants

seeking release of deposited amount before the Registry of this Court in view

of the subsequent development of the main Appeal having been dismissed

vide judgment dated 5th of April, 2021.

Notice to the Counsel for the Non-Applicant/ Appellant

Insurance Company, returnable on or before the next date of hearing.

List on 1st of October, 2021.

(Ali Mohammad Magrey) Judge SRINAGAR September 24th, 2021 "TAHIR"

TAHIR MANZOOR BHAT 2021.09.24 12:50 I attest to the accuracy and integrity of this document