Wp(Crl) No. 33/202 vs Union Territory Of Jk & Anr
2021 Latest Caselaw 1155 j&K/2

                                                                                 Serial No. 43
                                                                             Supplementary 1 List


                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR

                                                                         WP(Crl) No. 33/2020
           Mohammad Asif Raina.
                                                                            ..... Petitioner(s)
                                                Through: -
                                     Mr Syed Faheem Indrabi, Advocate.

                                                   V/s

           Union Territory of JK & Anr.
                                                                          ..... Respondent(s)
                                               Through: -
                                          Ms Asifa Padroo, AAG.
           CORAM:

                               Hon'ble Mr Justice Ali Mohammad Magrey, Judge.

                                                 ORDER

23.09.2021

Heard learned counsel for the parties.

Judgment reserved.

Photocopy of records retained.

(Ali Mohammad Magrey) Judge SRINAGAR:

23.09.2021 "Hamid"

ABDUL HAMID BHAT 2021.09.23 16:58 I attest to the accuracy and integrity of this document