M/S Venoos Furniture vs Sicop & Anr
2021 Latest Caselaw 1120 j&K/2

Citation : 2021 Latest Caselaw 1120 j&K/2
Judgement Date : 20 September, 2021

Jammu & Kashmir High Court - Srinagar Bench

M/S Venoos Furniture vs Sicop & Anr on 20 September, 2021

                                                  S. No. 117
                                                  Before Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
            AT SRINAGAR

                                                              OWP No. 792/2016

M/S Venoos Furniture                                    .....Petitioner(s)

                        Through: Mr. B.A Bashir, Sr. Advocate with
                                     Ms. Farha Bashir, Advocate


        V/s

Sicop & Anr.                                        ..... Respondent(s)

                        Through: Mr. S.A Naik.Advocate &
                              Mr. Shakir Haqani, Advocate.

CORAM:
   HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                    ORDER

20 .09.2021

Heard and Reserved for Judgments.

(SANJAY DHAR) JUDGE SRINAGAR 20.09.2021 "Nuzhat Shafi"

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