M/S M. M. Shawl Engineers vs Union Of India And Others
2021 Latest Caselaw 1118 j&K/2

Citation : 2021 Latest Caselaw 1118 j&K/2
Judgement Date : 20 September, 2021

Jammu & Kashmir High Court - Srinagar Bench

M/S M. M. Shawl Engineers vs Union Of India And Others on 20 September, 2021

                                                                   S.No.20
                                                                After Notice



                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT SRINAGAR

                                        OWP No. 876/2018
     M/s M. M. Shawl Engineers.

                                                               ...Petitioner(s)
                                   Through: Mr. M. S. Latief, Sr.advocate with
                                            Mr. Rahat Afridi, advocate..
                                        V/s

     Union of India and Others.

                                                               ...Respondent(s)
                                   Through: Mr. T. M. Shamsi, advocate.

     Coram:               HON'BLE MR. JUSTICE SANJEEV KUMAR SHUKLA, JUDGE.

                                        ORDER

20.09.2021

Heard.

Judgment is reserved.

(SANJEEV KUMAR) JUDGE SRINAGAR 20.09.2021 Shaista

SHAISTA RASHID SHAH 2021.09.21 10:37 I attest to the accuracy and integrity of this document

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