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Hasan Din And Others vs Yudhvir Singh Malik And
2021 Latest Caselaw 1116 j&K

Citation : 2021 Latest Caselaw 1116 j&K
Judgement Date : 15 September, 2021

Jammu & Kashmir High Court
Hasan Din And Others vs Yudhvir Singh Malik And on 15 September, 2021
                                                          Sr. No. 15




         HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                         AT JAMMU

                                           CPOWP No. 281/2018
                                           CM No. 5829/2019


Hasan Din and others                             .... Petitioner/Appellant(s)

                                Through:- Mr. Nirmal Kotwal, Adv.

                          V/s

Yudhvir Singh Malik and                                  .....Respondent(s)
others

                                Through:- Mr. L.K. Moza, AAG

CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                 ORDER

CM No. 5829/2019

Applicant seeks permission to place on record the copy of

the judgment dated 15.12.2020 titled Chief Engineer & Ors. Vs. UOI &

Ors passed in LPA No. 302/2019 and copy of judgment dated

02.12.2019 passed in LPA No. 301/2019.

For the reasons stated in the application, the same is

allowed and the documents are taken on record.

List for consideration on 08.10.2021.

(Sindhu Sharma) Judge JAMMU 15.09.2021 Angita

 
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