Aditya Raj Kaul & Ors vs Naeem Akhter
2021 Latest Caselaw 1086 j&K/2

                                                  S. No. 95
                                                  After Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
            AT SRINAGAR

                                                              CRMC No. 58/2019
                                                              CrlM No. 298/2019


Aditya Raj Kaul & ors.                                  .....Petitioner(s)

                        Through: Mr. R.A Jan , Sr. Advocate. with
                                 Mr. Aswad Attar, Advocate &
                                 Mr. Rajat Pradhan, Advocate.
        V/s
Naeem Akhter                                            ..... Respondent(s)

                        Through: Mr. Jahangir Iqbal Ganai, Sr. Advocate
                         With Ms. Humaira Shafi, Advocate.

CORAM:
   HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                    ORDER

16.09.2021

Heard and Reserved for judgments.

(SANJAY DHAR) JUDGE SRINAGAR 16.09.2021 "Nuzhat Shafi"