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Mohammad Illyas Sheikh vs Ut Of Jk And Anr
2021 Latest Caselaw 1051 j&K/2

Citation : 2021 Latest Caselaw 1051 j&K/2
Judgement Date : 13 September, 2021

Jammu & Kashmir High Court - Srinagar Bench
Mohammad Illyas Sheikh vs Ut Of Jk And Anr on 13 September, 2021
                                                                         Serial No. 101
                                                                       Supplementary list



            HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                             SRINAGAR

                                                          WP(Crl) No. 80/2021



           Mohammad Illyas Sheikh
                                                                 ..... Petitioner(s)
                                          Through: -
                                  Mr. G. N. Shaheen, Advocate
                                                     V/s
           UT of JK and Anr.
                                                                ..... Respondent(s)

Through: -

Ms. Asifa Padroo, AAG

CORAM:

Hon'ble Mr Justice Ali Mohammad Magrey, Judge (ORDER) 13.09.2021

Heard. Judgment reserved.

Ms. Asifa Padroo, learned AAG, shall produce the detention

records during the course of week.

(Ali Mohammad Magrey) Judge

SRINAGAR 13.09.2021 "Mohammad Yasin Dar"

MOHAMMAD YASIN DAR 2021.09.14 10:55 I attest to the accuracy and integrity of this document

 
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