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Jammu And Kashmir Minerals Ltd vs Habibullah Ahanger And Ors
2021 Latest Caselaw 1033 j&K/2

Citation : 2021 Latest Caselaw 1033 j&K/2
Judgement Date : 9 September, 2021

Jammu & Kashmir High Court - Srinagar Bench
Jammu And Kashmir Minerals Ltd vs Habibullah Ahanger And Ors on 9 September, 2021
 S. No. 98
 Supp. List-4


         IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT SRINAGAR.

                                   OWP No. 2179/2017
                                   CM No. 5883/2019
Jammu and Kashmir Minerals Ltd.
                                                            ...Petitioner(s)
                 Through:     Mr. Rais-u-din Ganai, GA

                                             Vs

Habibullah Ahanger and Ors.
                                                            ...Respondent(s)
                 Through:     Mr. N. A. Beigh, Sr. Advocate with
                              Mr. Sofi Manzoor, Advocate

CORAM:
                 Hon'ble Mr. Justice Javed Iqbal Wani, Judge

                                          ORDER

09.09.2021

Heard learned counsel for the parties. Reserved for orders. Learned appearing counsel for the parties to furnish written short submissions along with Judgments they rely upon within weeks time.

(Javed Iqbal Wani) Judge Srinagar.

09.09.2021 "Sakeena"

SAKEENA MOLVI I attest to the accuracy and authenticity of this document

14.09.2021 04:11

 
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