Bashir Ahmad Wani vs U.T Of J&K And Anr
2021 Latest Caselaw 1352 j&K/2

                                                                      S. No. 152
                                                                      Final Hearing Matters
                      HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                                 AT SRINAGAR
                                                                         WP (Crl) No. 163/2021

           Bashir Ahmad Wani                                                 .....Petitioner(s)

                                          Through:       Mr. I. Sofi, Adv.
                      V/s
           U.T of J&K and Anr.                                               ..... Respondent(s)

                                          Through:       Mr. Sajad, GA.
           CORAM:
                               Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                                     ORDER

28.10.2021 Heard and reserved for judgment. Detention record be placed on record within one week.

(Sanjay Dhar) Judge SRINAGAR 28.10.2021 "Aasif"

AASIF GUL 2021.10.29 03:11 I attest to the accuracy and integrity of this document