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Humaira Yousuf Shawl And Others vs Hilal Ahmad Bhat
2021 Latest Caselaw 1305 j&K/2

Citation : 2021 Latest Caselaw 1305 j&K/2
Judgement Date : 13 October, 2021

Jammu & Kashmir High Court - Srinagar Bench
Humaira Yousuf Shawl And Others vs Hilal Ahmad Bhat on 13 October, 2021
                                                                                    Item No.06
                                                                                    Regular List


                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR
            CJ Court

                                               LPASW No. 277/2015 C/W
                                               LPASW No.12/2016, LPASW No.97/2016
                                               LPASW No.98/2016,LPASW No.134/2016
                                               LPASW No.135/2016,LPASW No.278/2015
                                               LPASW No.279/2015 & LPASW No. 105/2017.

            HUMAIRA YOUSUF SHAWL AND OTHERS
                                                                       ...Petitioner/Appellant(s)
                                    Through:      Mr. R. A. Jan, Sr. Adv. with
                                                  Mr. Taha Khalil, Advocate

                                                           Vs

            HILAL AHMAD BHAT
                                                                                 ...Respondent(s)
                                    Through:      Mr. A. Haqani, Sr. Advocate with
                                                  Mr. Shakir Haqani & Mr. Asif Wani, Advocate.
                                                  Mr. Z. A. Qureshi, Sr. Advocate with
                                                  Ms. Razia Amin, Advocate.
                                                  Mr. Sunil Sethi, Sr. Advocate, with
                                                  Mr. Parimoksh Seth, Advocate.
                                                  Mr. M. Y. Bhat, Sr. Advocate with
                                                  Mr. Hamza Prince, Advocate
                                                  Mr. Sajad Ashraf, GA
                                                  Ms. Saima Mehboob, Advocate.

            CORAM:
            HON'BLE THE CHIEF JUSTICE.
            HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                                   ORDER

13.10.2021

Heard.

Reserved for Judgment.

(VINOD CHATTERJI KOUL) (PANKAJ MITHAL) JUDGE CHIEF JUSTICE

SRINAGAR 13.10.2021 Ab. Rashid

ABDUL RASHID GANAI 2021.10.13 04:08 I attest to the accuracy and integrity of this document

 
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